YOGESH BUILDERS Vs. CHIEF ENGINEER

JUDGEMENT

(1.) Mr. Gotati Ram Babu, learned counsel for the applicant.

(2.) None for the respondent though served.

(3.) This application under Sec. 11(5) and (6) of the Arbitration and Conciliation Act, 1996 (briefly 'the A&C Act' hereinafter) has been filed seeking appointment of an arbitrator to adjudicate the dispute between the parties.