LAWS(TLNG)-2023-3-23

DUSA PRAKASH Vs. STATE OF TELANGANA

Decided On March 03, 2023
Dusa Prakash Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Mr. Goli Viplav Reddy, learned counsel for the petitioner, Mr. J. Amruth Rao, learned Assistant Government Pleader for Revenue appearing on behalf of respondent Nos.1 to 3, and Mr. Ashok Reddy Kanathala, learned counsel for respondent Nos.4 to 6.

(2.) FACTUAL BACKGROUND:

(3.) ANALYSIS AND FINDING OF THE COURT: