LAWS(TLNG)-2023-10-34

NAGOTHU THAMASAIAH Vs. STATE OF TELANGANA

Decided On October 30, 2023
Nagothu Thamasaiah Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard the learned Senior Counsel Mr. S. Srinivas Reddy, appearing on behalf of the Petitioners and learned Assistant Government Pleader for Assignment appearing on behalf of the Respondents.

(2.) The petitioners have approached the Court, seeking the following relief:

(3.) Copy of the order in Rc.No.E3/3134/2014, dtd. 30/10/2015, issued by the District Collector, Khammam, reads as under :