REGENT COMPUTRONICS PVT. LTD.

Kommera Ravinder Reddy Appellant

V/S

State of Telangana Respondents

Referred Judgements :-

MULA MALLESWARA RAO AND ANOTHER V. STATE OF A.P. AND OTHERS [REFERRED TO]
STATE OF ORISSA VS. MADAN GOPAL RUNGLA [REFERRED TO]
SAGHIR AHMAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
CALCUTTA GAS COMPANY PROPRIETARY LIMITED VS. STATE OF WEST BENGAL [REFERRED TO]
SHANTI KUMAR R CANJI VS. HOME INSURANCE CO OF NEW YORK [REFERRED TO]
STATE OF RAJASTHAN STATE OF MADHYA PRADESH STATE OF PUNJAB VS. UNION OF INDIA [REFERRED TO]
RAJENDRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
VINAY KUMAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
HINCH LAL TIWARI VS. KAMALA DEVI [REFERRED TO]
TAMILNAD MERCANTILE BANK SHARE HOLDERS WELFARE ASSOCIATION VS. S C SEKAR [REFERRED TO]
AYAAUBKHAN NOORKHAN PATHAN VS. STATE OF MAHARASHTRA [REFERRED TO]

JUDGEMENT

(1.) Heard learned counsel for the Petitioner Sri Ponnam Ashok Goud, learned Asst. Government Pleader for Irrigation appearing on behalf of Respondents No.1 to 4, learned Asst. Govt. Pleader for Revenue appearing for the 5th Respondent, and learned counsel Sri P.V.L. Bhanu Prakash appearing on behalf of the 6th Respondent.

(2.) The main prayer sought for by the Petitioner is as follows :

(3.) The case of the petitioner, in brief, is as follows:

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KOMMERA RAVINDER REDDY Vs. STATE OF TELANGANA

Referred Judgements :-

JUDGEMENT

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