AHMED AWAD BAKHRAYABA Vs. GOVERNMENT OF ANDHRA PRADESH

JUDGEMENT

(1.) Heard the learned counsel Ms. B.Vanaja Reddy for Mr. Vedula Venkata Ramana, appearing for the appellants, Dr. J.Vijaya Lakshmi, learned Government Pleader for Assignment/Revenue appearing for the respondents and perused the material made available on record.

(2.) This intra Court Appeal has been preferred by the Appellants/ Writ Petitioners against the order dtd. 19/12/2007 passed in W.P. No.17626 of 2007 and batch by the learned Single Judge.

(3.) Though the common order was passed by the learned Single Judge as the facts in all the batch of writ petitions are similar, present intra Court appeal has been preferred only against the W.P. No.17626 of 2007.