(1.) Heard learned counsel for the petitioner and learned Government Pleader for Irrigation and Command Area Development.
(2.) This Writ Petition is filed to issue a Writ of Mandamus, declaring:
(3.) The case of the Petitioner, in brief, is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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