(1.) C.R.P.No.297 of 2022 is filed by the petitioner - plaintiff against the order dtd. 17/1/2022 in I.A.No.849 of 2021 in I.A.No.583 of 2021 in O.S.No.279 of 2021 on the file of the Principal Junior Civil Judge-cum-Judicial Magistrate of I Class, Suryapet appointing an Advocate Commissioner to note down the physical features of the suit land.
(2.) C.R.P.No.846 of 2023 is filed by the petitioner - plaintiff against the order dtd. 27/12/2022 in I.A.No.946 of 2022 in I.A.No.583 of 2021 in O.S.No.279 of 2021 on the file of the Principal Junior Civil Judge, Suryapet for dismissing the petition filed by the petitioner to advance the hearing of I.A.No.583 of 2021 from 23/11/2023.
(3.) Heard the learned counsel for the petitioner - plaintiff and the learned counsel for the respondents - defendants.