LAWS(TLNG)-2023-11-41

K.MADHAVA REDDY Vs. STATE OF TELANGANA

Decided On November 10, 2023
K.Madhava Reddy Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Mr. D.Prakash Reddy, learned Senior Counsel representing Ms. Divya Adepu, learned counsel for the appellants in W.A. Nos.43, 120, 121, 181, 182 and 183 of 2009 and respondent Nos.2 and 3 in W.A. No.131 of 2009.

(2.) Mr. V. Narasimha Goud, learned Standing Counsel for Hyderabad Metropolitan Development Authority.

(3.) Mr. Harender Pershad, learned Special Government Pleader appearing for the appellants for the State of Telangana in W.A. Nos.131, 139, 367 and 372 of 2009 and for the respondents-State in all the appeals.