P. DINESH BABU Vs. GOVERNMENT OF INDIA

JUDGEMENT

(1.) Heard the Counsel for the Petitioner and the learned Senior Designated Counsel Mr. B. Mayur Reddy on behalf of the Respondents.

(2.) The petitioner has approached this Court, seeking the following relief:

(3.) The case of the Petitioner, in brief, as per writ affidavit filed, is as follows: