LAWS(TLNG)-2022-3-65

DR.M.S.RAGHAVENDER Vs. UNION OF INDIA

Decided On March 02, 2022
Dr.M.S.Raghavender Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Regard being had to the controversy involved in the aforesaid cases, they were heard together and are being decided by a common order.