B. BIKSHAPATHI Vs. P. RADHA

JUDGEMENT

(1.) This Civil Revision Petition is filed by the petitioner/defendant No.1 assailing the orders dtd. 1/6/2017, in I.A.No.1028 of 2015 in O.S.No.2616 of 2007, on the file of the learned First Additional Senior Civil Judge, Ranga Reddy District at L.B.Nagar.

(2.) This application in I.A.No.1028 of 2015 was filed by the petitioners/plaintiffs under Order XXVI Rule 9 read with 151 of Civil Procedure Code (for short, CPC), for appointment of Advocate Commissioner to note down the physical features and boundaries of suit schedule property.

(3.) Heard on both sides. For the sake of convenience, the parties herein are referred as plaintiffs and defendants as arrayed in the original suit. The respondents 1 and 2 have also filed a detailed counter.