GIRIPRASAD REDDY Vs. S RAM REDDY

JUDGEMENT

(1.) This civil revision petition is directed against the order, dtd. 29/9/2016 in I.A.No.1162 of 2014 in O.S.No.77 of 2011 on the file of IX Additional Chief Judge, City Civil Court, Hyderabad.

(2.) Heard the learned counsel for the petitioners and the learned counsel for the respondent Nos.1 and 4 to 7. Perused the record.

(3.) During the pendency of this revision, respondent No.1 died and his legal representatives were brought on record as respondent Nos.4 to 7.