(1.) W.P.Nos.11761 and 28023 of 2021 have been filed questioning the jurisdiction of the Telangana State Human Rights Commission (hereinafter referred to as, "the HRC") in passing the order dtd. 12/4/2021 in H.R.C.No.2704 of 2020 and for quashment of the said order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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