MATTA RAJA REDDY Vs. STATE OF TELANGANA

JUDGEMENT

(1.) This writ petition is filed questioning the order dtd. 26/11/2021 passed by the 3rd respondent.

(2.) Heard Sri Rajeswara Rao Garige, learned counsel for the petitioner, Sri Muddu Vijay, learned Standing counsel appearing for respondents 2 and 3, Sri Adi Venkateshwar Rao, learned counsel appearing for 4th respondent and Smt P.Sharada, learned counsel appearing for respondents 5 and 6.

(3.) Vide proceedings dtd. 28/7/2021, the 2nd respondent withdrew the recognition granted in favour of the petitioner in exercise of its power under Sec. 17(1) of NCTE Act, 1993 on the following grounds :-