LAWS(TLNG)-2022-9-100

D. NITESH KUMAR Vs. STATE OF TELANGANA

Decided On September 21, 2022
D. Nitesh Kumar Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Since the common issue is involved in all these writ petitions, they are being disposed of by this common order.

(2.) W.P.No.34806 of 2022 is filed with the following prayer;

(3.) W.P.No.34816 of 2022 is filed with the following prayer;