REGENT COMPUTRONICS PVT. LTD.

DIRECTOR Appellant

V/S

ASST. PROVIDENT FUND COMMISSIONER Respondents

Referred Judgements :-

R. V. METROPOLITAN POLICE COMMISSIONER [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
NAVINCHANDRA N MAJITHIA VS. STATE OF MEGHALAYA [REFERRED TO]
FOOD CORPORATION OF INDIA VS. PROVIDENT FUND COMMISSIONER [REFERRED TO]
R SARALA VS. T S VELU [REFERRED TO]
ABHINANDAN JHA ROOPCHAND LAL VS. DINESH MISHRA:STATE OF BIHAR [REFERRED TO]

JUDGEMENT

(1.) Heard Dr. K.K.H.M. Syam Sundar, learned counsel for the petitioner, Mr. S. Surender Reddy, learned counsel for respondent Nos.1 to 5 and learned Central Government Standing Counsel appearing for respondent No.6 and also Mr. Srinivasa Rao Madiraju, learned counsel for respondent Nos.7 to 13.

(2.) This Writ Petition is filed by the petitioner seeking the following relief:

(3.) FACTS OF THE CASE:

Click here to view full judgment.

DIRECTOR Vs. ASST. PROVIDENT FUND COMMISSIONER

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address