LAWS(TLNG)-2022-3-87

MD. ABDUL MUQEET AMAN Vs. STATE OF TELANGANA

Decided On March 08, 2022
Md. Abdul Muqeet Aman Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) The present criminal petition is filed to quash the proceedings in Cr. No. 237 of 2021 pending on the file of P.S. Shahinayat Gunj.

(2.) Heard Ms. Naseeb Afshan, learned counsel for the Petitioners, Mr. P. Shiv Kumar, learned counsel for Respondent No. 2 and learned Public Prosecutor for Respondent No. 1

(3.) Facts of the case