REGENT COMPUTRONICS PVT. LTD.

D.Janardhan Reddy Appellant

V/S

K.Murali Respondents

Referred Judgements :-

RAM ASHARI VS. HIMACHAL ROAD TRANS CORPO [REFERRED TO]
KANNAMMA VS. DEPUTY GENERAL MANAGER K S R T C [REFERRED TO]
BHAGWATI BAI VS. BABLU [REFERRED TO]
SAJU P PAUL VS. NATIONAL INSURANCE CO LTD [REFERRED TO]
MANAGER, NATIONAL INSURANCE CO. LTD VS. SAJU P. PAUL [REFERRED TO]
MANUARA KHATUN & ORS. VS. RAJESH KR. SINGH & ORS. [REFERRED TO]

JUDGEMENT

(1.) Challenging the order and decree, dtd. 30/6/2010, passed in M.V.O.P.No.458 of 2008 on the file of the Chairman, Motor Accidents Claims Tribunal-cum-Principal District Judge, Medak at Sangareddy (for short "the Tribunal "), the claimant filed the present appeal.

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D.JANARDHAN REDDY Vs. K.MURALI

Referred Judgements :-

JUDGEMENT

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