BANDI SANJAY KUMAR Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Mr. N.Ramchandra Rao, learned senior counsel for the petitioner and Mr. C.Pratap Reddy, learned Public Prosecutor for respondent No.1 - State of Telangana. None has appeared for respondent No.2.

(2.) On 5/1/2022, the following order was passed:

(3.) Today learned senior counsel for the petitioner submits that in view of the aforesaid order, the matter has become infructuous. Learned Public Prosecutor accepts the position.