(1.) Heard K.V.Rajasree, learned counsel appearing on behalf of the petitioner, Sri E.Madan Mohan Rao, learned senior counsel appearing for respondents 5 to 8, Sri R.Balasubrahmanyam, learned counsel in the implead petition, and learned Government Pleader for Assignment.
(2.) The present writ petition has been filed in the form of Public Interest Litigation seeking the following relief.
(3.) The case of the petitioner, in brief, is as follows: