LAWS(TLNG)-2022-6-105

K. SATYANARAUANAN REDDY Vs. P. DAYANAND REDDY

Decided On June 20, 2022
K. Satyanarauanan Reddy Appellant
V/S
P. Dayanand Reddy Respondents

JUDGEMENT

(1.) Challenge in this Civil Revision Petition is the order rendered by the Court of I Additional Senior Civil Judge, Ranga Reddy District at L.B.Nagar, in E.A.No.38 of 2017 in E.P.No.17 of 2008 in O.S.No.696 of 1996 dtd. 13/11/2017.

(2.) Heard the submission of the learned counsel for the revision petitioner as well as the learned counsel for the respondents. Also gone through the contents of the written submission made on behalf of the revision petitioner. Perused the contents of the decisions that are relied upon by both the learned counsel.

(3.) A perusal of entire material that is brought on record reveals the following case facts: