(1.) Heard Mr. K.V.Bhanu Prasad, learned counsel for the appellants; Mr. Srinivas Srikanth, learned Government Pleader for Municipal Administration and Urban Development Department appearing for respondent No.1; Mr. Sampath Prabhakar Reddy, learned Standing Counsel appearing for respondents No.2 to 5; and Mr. R.N.Hemendranath Reddy, learned Senior Counsel appearing for respondent No.8.
(2.) This intra-court appeal has been preferred against the order dtd. 27/4/2022 passed by the learned Single Judge dismissing W.P.No.15550 of 2022 filed by the appellants as the writ petitioners.
(3.) The related writ petition was filed seeking the following reliefs: