LAWS(TLNG)-2022-3-31

ALLURI SOWMYA Vs. GOVT. OF INDIA

Decided On March 15, 2022
Alluri Sowmya Appellant
V/S
GOVT. OF INDIA Respondents

JUDGEMENT

(1.) The present public interest litigation has been filed by the petitioner, who is claiming herself to be a young student, being aggrieved by the release of a movie in the name and style of "RRR ".