LAWS(TLNG)-2022-4-29

ANDHRA PRADESH STATE FINANCIAL Vs. PULUKURI VENKATESWARLU

Decided On April 08, 2022
Andhra Pradesh State Financial Appellant
V/S
Pulukuri Venkateswarlu Respondents

JUDGEMENT

(1.) Regard being had to the controversy involved in the aforesaid cases, they were heard together and are being decided by a common order.