LAWS(TLNG)-2022-3-60

APSRTC Vs. LABOUR COURT

Decided On March 07, 2022
APSRTC Appellant
V/S
LABOUR COURT Respondents

JUDGEMENT

(1.) The present writ appeal is arising out of an order dtd. 4/6/2010 passed by the learned Single Judge in W.P.No.2296 of 2005.