(1.) The present appeal is filed against the order and decree dtd. 25/5/2021 passed in F.C.O.P.No.27 of 2017 on the file of the Judge, Family Court-cum-VI Additional District Judge at Khammam.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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