LAWS(TLNG)-2022-9-14

N.VIJAYA LAKSHMI Vs. N.SUJATHA

Decided On September 02, 2022
N.Vijaya Lakshmi Appellant
V/S
N.SUJATHA Respondents

JUDGEMENT

(1.) This appeal is filed aggrieved by the order and decree dtd. 24/7/2019 passed by the Judge, Additional Family Court, City Civil Court, Hyderabad, in O.P.No.1065 of 2014.