LAWS(TLNG)-2022-2-33

SIRAJ ALI PANJWANI Vs. SAIFUDDIN LAKHANI

Decided On February 10, 2022
Siraj Ali Panjwani Appellant
V/S
Saifuddin Lakhani Respondents

JUDGEMENT

(1.) Regard being had to the controversy involved in the aforesaid cases, they were heard together and are being decided by a common judgment.