(1.) Heard Mr.Kilashnath PSS, learned counsel for the applicant and Mr.C.V.Rajeeva Reddy, learned counsel for respondent No.1. Also heard Mr.Gadi Praveen Kumar, learned counsel for respondent No.2.
(2.) This application has been filed under Sec. 11 (6) of the Arbitration and Conciliation Act, 1996 (briefly, 'the 1996 Act', hereinafter) for appointment of arbitrator.
(3.) Applicant is a company engaged in the business of civil and structural, infrastructural and electrical engineering services.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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