LAWS(TLNG)-2022-2-8

T. RAMADASAPPA NAIDU Vs. STATE OF TELANGANA

Decided On February 08, 2022
T. Ramadasappa Naidu Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) The present writ appeal is arising out of an order dtd. 24/12/2021 passed by the learned Single Judge in W.P.No.29885 of 2021.