STATE OF TELANGANA Vs. MASTER PATLURI ROHITH REDDY

JUDGEMENT

(1.) Heard Mr. P.Radhive, learned Special Government Pleader appearing for the appellants and Mr. Polisetty Radha Krishna, learned counsel for the respondent.

(2.) This writ appeal has been preferred against the final order dtd. 10/10/2018 passed by the learned Single Judge allowing W.P.No.27390 of 2018 filed by the respondent as the writ petitioner.

(3.) The related writ petition was filed by the respondent assailing the legality and validity of the order dtd. 20/7/2018 of appellant No.3 declining to consider building application of the respondent.