(1.) Projecting that the provisions of law under which the accusation is made against the petitioners does not attract to the facts of the case and thereby, seeking to quash the proceedings that are pending against the petitioners, these Criminal Petitions are filed.
(2.) Seeking to quash the charge sheets, Criminal Petition Nos.9554 of 2021, 607, 5910, 5894, 2633, 2636, 2639, 2816, 4980, 4987, 5035, 5052, 5078, 5805, 5806, 5811, 5953, 5859, 5867, 5983, 6056, 6058 and 6105 of 2022 are filed.
(3.) Seeking to quash the F.I.Rs, Criminal Petition Nos.9062 of 2021, 2892, 2900, 5090, 2634, 5071, 5075, 5836, 6034, 5985 and 5804 of 2022 are filed.