LAWS(TLNG)-2022-11-100

K. MALLESH Vs. STATE OF TELANGANA

Decided On November 22, 2022
K. Mallesh Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard the learned counsel for the petitioners and learned standing counsel for the respondents.

(2.) The petitioners approached this Court seeking relief as follows:

(3.) The case of the petitioners, in brief, is as follows: