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LAWS(TLNG)-2022-2-41

STATE OF TELANGANA Vs. M. BAPI RAJU

Decided On February 09, 2022
State Of Telangana Appellant
V/S
M. Bapi Raju Respondents

Referred Judgements :-

GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH VS. THUMMALA KRISHNA RAO:BANDI VENKATARAMA RAO:VALLURI KESAVA RAO [REFERRED TO]
RAME GOWDA VS. VARADAPPA NAIDU [REFERRED TO]

JUDGEMENT

(1.) The present writ appeal is arising out of the order dtd. 18/10/2019 passed by the learned Single Judge in W.P.No.17351 of 2017.

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