(1.) Challenging the order, dtd. 7/9/2007, passed in Crl.M.P.No.729 of 2007 in C.C.No.17 of 1999 on the file of the Principal Special Judge for SPE & ACB Cases, City Civil Court, Hyderabad, the revision petitioner/A.O.1 filed the present Criminal Revision Case.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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