KESARI HANUMAN YUVA SANGATHAN Vs. STATE OF TELANGANA

JUDGEMENT

(1.) With the consent of both the parties, these Writ Appeals are being disposed of.

(2.) Feeling aggrieved and dissatisfied with the common advance order dtd. 8/4/2022 in Writ Petition Nos.18037, 18044 and 17767 of 2022, the appellants herein have preferred the present Writ Appeals under Clause 15 of the Letters Patent.

(3.) Perusal of the record would reveal that the petitioner in Writ Petition No.18037 of 2022, vide letter dtd. 6/4/2022 requested the Station House Officer, Begumpet Police Station, to grant permission to conduct Sri Rama Navami Shoba Yatra, cultural programmes including bhajans etc., on 10/4/2022 from 5:00 p.m. onwards from Annanagar Hanuman Mandir via Shri Ram Mandir (Jagadish Nagar Colony) to Margadarshani Society Ground. They have also enclosed a route map. The said request was rejected by the Assistant Commissioner of Police, Begumpet Division, Station House Officer, Begumpet Police Station on 7/4/2022.