LAWS(TLNG)-2022-2-26

R. RAGHAVENDER RAO Vs. STATE OF TELANGANA

Decided On February 01, 2022
R. Raghavender Rao Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) W.P.No.28211 of 2019 is arising out of the order dtd. 20/6/2015 passed by the Hon 'ble Lokayukta for the States of Andhra Pradesh and Telangana at Hyderabad in Complaint No.2557/2011/B1.