NEOPRIDE PHARMACEUTICALS LTD. Vs. ADJUDICATING AUTHORITY

JUDGEMENT

(1.) This order will dispose of the above batch of writ petitions.

(2.) We have heard Mr. C.V.Narsimham, Mr. G.Mohan Sai and Mr. Rohan Aloor, learned counsel for the petitioners; Mr. B.Narsimha Sarma, learned counsel for the respondents- Income Tax Department; and Mr. B.Mukherjee, learned counsel representing learned Assistant Solicitor General of India appearing for Union of India.

(3.) For the sake of convenience, we divide the above batch of writ petitions into three groups in the following manner: