LAWS(TLNG)-2022-8-40

BURRI VIJAYA REDDY Vs. M.A.FAROOQ

Decided On August 10, 2022
Burri Vijaya Reddy Appellant
V/S
M.A.Farooq Respondents

JUDGEMENT

(1.) Heard Mr. P. Sudheer Rao, learned counsel representing Mrs. K. Udaya Sri, learned counsel for the petitioners and Mr. K. Venkatesh Gupta, learned counsel for the respondents.

(2.) Lis involved in all the three revisions is one and the same and the parties are also common and, therefore, all the revisions are heard together and they are being decided by way of common order.

(3.) FACTS OF THE CASE: