Y. NAGESHWAR RAO Vs. STATE OF TELANGANA

JUDGEMENT

(1.) This petition is filed under Section 482 Cr.P.C. seeking to quash the proceedings in C.C.No.61 of 2019 pending on the file of Special Magistrate, Cyberabad at Hasthinapuram.

(2.) Heard the learned counsel for the petitioners as well as the learned Public Prosecutor.

(3.) Perused the record.