R. PRAVEEN KUMAR Vs. M. ANURAG

JUDGEMENT

(1.) Transfer Civil Miscellaneous Petition No.174 of 2019 is filed by the petitioner under Sec. 24 of the Civil Procedure Code seeking transfer of the Appeal Suit in AS No.29 of 2017 pending on the file of the learned I Additional Chief Judge, City Civil Court at Secunderabad, to this Court to be heard along with CCCA No.248 of 2017.

(2.) Tr.C.M.P.No.175 of 2019 is filed for transfer of AS No.30 of 2017 pending on the file of the learned I Additional Chief Judge, City Civil Court at Secunderabad, to this Court, to be heard along with CCCA No.248 of 2017.

(3.) Tr.C.M.P.No.176 of 2019 is filed for transfer of AS No.38 of 2017 pending on the file of the learned XII Additional Chief Judge, City Civil Court at Secunderabad, to this Court to be heard along with CCCA No.248 of 2017.