S.BALWANTHA REDDY Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Mr. K.G. Krishna Murthy, learned Senior Counsel representing Ms. K. Kiran Mayee, learned counsel for the petitioner, Mr. Sampath Prabhakar Reddy, learned Standing Counsel for GHMC appearing on behalf of respondent No.2, learned Government Pleader for Municipal Administration and Urban Development appearing on behalf of respondent No.1 and learned Government Pleader for Revenue appearing on behalf of respondent Nos.3 and 4.

(2.) This writ petition is filed to call for the records including the order of cancellation / revocation of permission No.01/TPS/C2/LBNZ/ GHMC/2021, dated 09.06.2021 passed by respondent No.2 and to set aside the same.

(3.) FACTS: