REGENT COMPUTRONICS PVT. LTD.

Ramesh Gaikwad Appellant

V/S

Lalitha Srikrish Respondents

Referred Judgements :-

WANDER LTD. V. ANTOX INDIA (P) LTD. [REFERRED TO]
GUJARAT BOTTLING COMPANY LIMITED VS. COCA COLA CO [REFERRED TO]
BONDAR SINGH VS. NIHAL SINGH [REFERRED TO]
RAME GOWDA VS. VARADAPPA NAIDU [REFERRED TO]
A KISHORE ALIAS KANTHA RAO VS. G SRINIVASULU [REFERRED TO]
STATE OF A.P. VS. STAR BONE MILL & FERTILISER CO. [REFERRED TO]

JUDGEMENT

(1.) This Civil Miscellaneous Appeal is preferred against the order dt.01.06.2021 in I.A.No.59 of 2021 in O.S.No.13 of 2021 on the file of the XVI Additional District and Sessions Judge, Ranga Reddy District at Malkajgiri.

(2.) The appellants are defendant nos.5, 11, 12, 13 in the said suit.

(3.) Respondent nos.1 to 6 in this Civil Miscellaneous Appeal are plaintiffs in the suit.

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RAMESH GAIKWAD Vs. LALITHA SRIKRISH

Referred Judgements :-

JUDGEMENT

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