J.J.HOSPITAL Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard learned counsel for petitioner Sri. T. Bala Mohan Reddy and learned Government Pleader for Medical and Health for respondents 1 to 3.

(2.) This writ petition is filed seeking following directions:

(3.) Petitioner is a Multi Speciality Hospital, registered under the Pre-Conception and pre-Natal Diagnostic and Techniques Act, 1994 and Rules made thereunder on 25.8.2006 valid for a period of five years.