(1.) Challenge in this Civil Revision Petition is the order of the Court of Principal Junior Civil Judge, Sangareddy, dtd. 14/12/2017 in I.A.No.482 of 2017 in O.S.No.322 of 2012 pending on the file of the said court.
(2.) Heard the submission of the learned counsel appearing for the revision petitioners as well as the learned counsel appearing for the respondents.
(3.) By the material available on record, it is clear that the Revision Petitioners are defendants 1 and 2, respondents 1 and 2 herein are the plaintiffs and the third respondent is defendant No.3 to the suit.