LUBNA TABASSUM Vs. STATE OF TELANGANA

Referred Judgements :-

MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA VS. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION [REFERRED TO]
FEDERATION OF RAILWAY OFFICERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
PRAMOD KUMAR SRIVASTAVA VS. CHIRMAN BIHAR SERVICE COMMISSION PATNA [REFERRED TO]
DIRECTORATE OF FILM FESTIVALS VS. GAURAV ASHWIN JAIN [REFERRED TO]
RAJESH KUMAR DARIA VS. RAJSTHAN PUBLIC SERVICE COMMISSION [REFERRED TO]
H P PUBLIC SERVICE COMMISSION VS. MUKESH THAKUR [REFERRED TO]
GANGADHARA PALO VS. REVENUE DIVISIONAL OFFICER [REFERRED TO]
SECRETARY ALL INDIA PRE MEDICAL VS. KHUSHBOO SHRIVASTAVA [REFERRED TO]
UNION OF INDIA VS. J D SURYAVANSHI [REFERRED TO]
BOARD OF SECONDARY EDUCATION VS. PRAVAS RANJAN PANDA [REFERRED TO]
RAN VIJAY SINGH & ORS. VS. STATE OF U.P. & ORS. [REFERRED TO]
BIHAR STAFF SELECTION COMMISSION VS. ARUN KUMAR [REFERRED TO]