(1.) This Court in W.A.Nos.557 and 558 of 2021 has passed the following common judgment on 27.10.2021:
(2.) The aforesaid judgment shall be applicable mutatis mutandis to the present cases also.
(3.) Resultantly, the writ appeals are allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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