LAWS(TLNG)-2021-11-11

B. SAVITHRI Vs. ANDHRA PRADESH COOPERATIVE TRIBUNAL

Decided On November 01, 2021
B. Savithri Appellant
V/S
Andhra Pradesh Cooperative Tribunal Respondents

JUDGEMENT

(1.) The present Writ Appeal is arising out of an Order dated 08.12.2017 passed in W.P.No.3035 of 2011 by the learned Single Judge.