(1.) This Appeal is filed against the order dt.14.10.2019 in I.A.No.395 of 2019 in O.S.No227 of 2019 of the II Additional District Judge, Ranga Reddy District at L.B.Nagar.
(2.) The appellants are plaintiffs in the suit.
(3.) The appellants filed the said suit for specific performance of an agreement of sale Ex.P1 dt.24.01.2013 and for recovery of possession of the suit schedule property which is the subject matter of the said agreement of sale.