M.B. BALAKRISHNA Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Mr. A. Giridhar Rao, learned Senior Counsel representing Mr. Palle Srinivasa Reddy, learned counsel for the petitioner, learned Government Pleader for Municipal Administration and Urban Development appearing on behalf of respondent No.1, Mr. N. Praveen Kumar, learned Standing Counsel for Municipalities appearing on behalf of respondent No.2 and Mr. L. Harish, learned counsel for respondent No.3.

(2.) This writ petition is filed to declare the building permit No.3068/NA/2021/1038, dated 17.05.2021 issued by respondent No.2 in favour of respondent No.3 and also the endorsement No.G1/1337/BDPL/ 2021, dated 08.06.2021 as illegal and consequently to set aside the same.

(3.) CASE OF THE PETITIONER: